LAWS(PVC)-1901-6-7

GURMUK ROY Vs. TULARAM

Decided On June 03, 1901
GURMUK ROY Appellant
V/S
TULARAM Respondents

JUDGEMENT

(1.) LET the books be produced before me on Saturday next at 11 o clock for the purposes of inspection under Section 130 of the Civil Procedure Code. I reserve costs and adjourn this application.