(1.) THE attachment of an undivided share of a village is not permissible under Section 146(1), Criminal P.C., and the order of the Joint Magistrate is set aside.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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