(1.) IN our opinion the expression men's Compensation Act, and the expression "parent other than a widowed mother" in Section 2(1)(d)(ii) do not include a "widowed step-mother."
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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