POKHAR SINGH Vs. MTDULARI KUNWAR

JUDGEMENT

(1.) This appeal and First Appeal No. 301 of 1926 arise out of the same judgment and the two appeals may therefore be decided jointly.

(2.) The facts are briefly these: (For pedigree table see p. 688)

(3.) The pedigree given above will explain the relationship that exists between the parties to the suit. Kuar Dalip Singh was a rich landed proprietor who died in 1893. He left him surviving his widow Rani Sundar Kuar and four daughters, namely Mt. Dulari, Mt. Bodhi, Mt. Nannhi and Mt. Kalawati Mt. Sundar Kuar died on 2 September, 1919; Mt. Nannhi died in 1900; Mt. Kalawati died in 1915 and Mt. Kalawati's son Sheoraj Singh died in 1925.