LAWS(PVC)-1920-9-73

MAZHAR HUSAIN Vs. EMPEROR, THROUGH ABDUL KARIM

Decided On September 23, 1920
MAZHAR HUSAIN Appellant
V/S
EMPEROR, THROUGH ABDUL KARIM Respondents

JUDGEMENT

(1.) FOR the reasons stated at length by the learned Sessions Judge, I discharge the order of conviction passed by the Trial Court.