SASHI BHUSAN BERA Vs. RAGHUNATH MANDAL

JUDGEMENT

(1.) In this case the Court below refused to hear an application for review on the ground that an appeal was filed.

(2.) The application for review appears to have been made on the 28th September 1918 and the appeal was filed on the 1st October 1918. That appeal has not yet been heard.

(3.) The subsequent presentation of the appeal did not take away the jurisdiction of the Court to hear the application for review.