(1.) I fail to find evidence of an offence under Section 447 of the Indian Penal Code and find the accused not guilty of any such offence. Any fine paid by him will be refunded.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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