(1.) I cannot say the District Munsif has exceeded his jurisdiction in granting a review for what he considered sufficient cause. See the judgment of the Judicial Committee in Reasut Hossein V/s. Hajee Abdoollah 2 C. 131 : 26 W.R. 50 : 3 I.A. 221. The petition is dismissed with costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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