(1.) PARTIES in this Order are referred to according to their ranking in the complaint before the District Forum.
(2.) THIS appeal is by the complainant challenging the order of the District Forum dismissing his complaint.
(3.) THE facts in this case are as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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