NAVYA S Vs. MANIPAL NORTHSIDE HOSPITAL

JUDGEMENT

(1.) THE complainants have filed this Complaint against the opposite parties (for short, "OPs") claiming compensation of Rs. 43,00,000 under various heads.

(2.) THE facts in this case are as follows:

(3.) THE further case of the complainants is that around 10.00 a.m., Dr. Malathi Rao was made to rush from the operation theatre and she and other Doctors decided to shift the patient to the Manipal Hospital, Airport Road, Bangalore (O.P. -5). Accordingly, the patient was shifted to O.P. -5 Hospital. The patient was in O.P. -5 Hospital for about a month and ultimately she could not get any relief and thereafter she was shifted to Mallige Nursing Home, Bangalore and, ultimately, the patient died on 14.7.2002.