(1.) COMPLAINT filed under Section 17 of the Consumer Protection Act, 1986 .
(2.) THE case of the complainant is as follows:
(3.) OPPOSITE parties 1 and 2 entered appearance and filed a joint written version contending as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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