(1.) BRIEFLY stated, facts of the case are as follows : -
(2.) STATEMENT of the appellant was recorded under Section 108 ibid on 25/26 -4 -1999. He inter alia stated that -
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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