THIRD MEMBER ON REFERENCE : SHRI LAJJA RAM, MEMBER (T) CASTROL INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, CALCUTTA-I

Referred Judgements :-

INDIAN OIL CORPN. LTD. V. COLLECTOR [REFERRED TO]
NATIONAL INSULATED CABLE COMPANY OF INDIA V. COMMISSIONER [REFERRED TO]
STATE OF TAMIL NADU VS. PYARE LAL MALHOTRA [RELIED ON]
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED VS. STATE OF RAJASTHAN [REFERRED TO]
UNION OF INDIA VS. BOMBAY TYRE INTERNATIONAL LIMITED [RELIED ON ]
COLLECTOR OF CUSTOMS BOMBAY VS. BHOR INDUSTRIES LIMITED [REFERRED TO]
UNION OF INDIA VS. MADHUMILAN SYNTEX PRIVATE LIMITED [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE VS. CALCUTTA STEEL INDUSTRIES [REFERRED TO]
SWADESHI POLYTEX LIMITED VS. COLLECTOR OF CENTRAL EXCISE [REFERRED TO]
BENGAL IRON CORPORATION VS. COMMERCIAL TAX OFFICER [REFERRED TO]
RAJASTHAN ROLLER FLOUR MILLS ASSOCIATION VS. STATE OF RAJASTHAN [RELIED ON]
ROYAL HATCHERIES PVT LIMITED VS. STATE OF ANDHRA PRADESH [RELIED ON ]
MADRAS FERTILIZERS LIMITED VS. ASSISTANT COLLECTOR OF CENTRAL EXCISE MADRAS V DIVISION MADRAS [RELIED ON]
COLLECTOR OF CENTRAL EXCISE HYDERABAD VS. FENOPLAST P LTD [RELIED ON]
BALLARPUR INDUSTRIES LIMITED VS. ASSTT COLLECTOR OF CUSTOMS AND CENTRAL EXCISE [RELIED ON]
COLLECTOR OF CENTRAL EXCISE NEW DELHI VS. BHIWANI TEXTILE MILLS [REFERRED TO]
STEEL AUTHORITY OF INDIA LIMITED VS. COLLECTOR OF CENTRAL EXCISE BOLPUR [RELIED ON]
STP LIMITED VS. COLLECTOR OF CENTRAL EXCISE PATNA [RELIED ON ]
COLLECTOR OF CUSTOMS VS. EMPIRE INDUSTRIES LTD [FOLLOWED]
STADFAST PAPER MILLS VS. D.R. KOHLI, FORMER COLLECTOR OF CENTRAL EXCISE, BARODA [REFERRED TO]
GUJARAT STATE FERTILIZERS CO. VS. COLLECTOR OF CENTRAL EXCISE [ FOLLOWED]
RAJASTHAN SPINNING AND WEAVING VS. COLLECTOR OF C. EX. [REFERRED TO]
ELECTRONIC COMPONENTS VS. COLLR. OF CUSTOMS [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE VS. INDIAN PETROCHEMICALS [REFERRED TO]