(1.) THESE appeals are at the instance of M/s. Kashyap Automobiles and Shri Raj Singh Hooda against whom the adjudicating authority passed Order No. 62/JKS (DRI)/96 dated 13.12.96. Operative portion of that order is as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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