THIRD MEMBER ON REFERENCE : JUSTICE S.N. JHA, PRESIDENT SHAH ALLOYS LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA

Referred Judgements :-

COMMISSIONER V. OSAKA ALLOYS AND STEELS PVT. LTD. [REFERRED TO]
COMMISSIONER OF CUSTOMS MUMBAI VS. M M K JEWELLERS [REFERRED TO]
INDIAN HOTEL CO LTD VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
NIZAM SUGAR FACTORY VS. COLLECTOR OF CENTRAL EXCISE, A. P. [REFERRED TO]
PEICO ELECTRONICS AND VS. COLLR. OF C. EXCISE [REFERRED TO]