WIMCO LIMITED Vs. CCE

Referred Judgements :-

DELHI PAPER PRODUCTS CO. LTD.,V. CCE [REFERRED TO]
SAIL V. CCE,RAIPUR [REFERRED TO]
CT COTTON YARN LTD.,V. CCE INDORE [REFERRED TO]
ANIL DANG V. CCE,VAPI [REFERRED TO]
EMPIRE INDUSTRIES LIMITED UNION OF INDIA VS. UNION OF INDIA [REFERRED TO]
UJAGAR PRINTS II KWALITY SILK MILLS CO VS. UNION OF INDIA [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE JAIPUR COLLECTOR OF CENTRAL EXCISE INDORE COLLECTOR OF CENTRAL EXCISE INDORE VS. RAJASTHAN STATE CHEMICAL WORKS DEEDWANA RAJASTHAN: SUNDERSON MINERALS LTD [REFERRED TO]
SARASWATI SUGAR MILLS VS. HARYANA STATE BOARD [REFERRED TO]
UNION OF INDIA VS. PARLE PRODUCTS PRIVATE LIMITED [REFERRED TO]
UNION OF INDIA COLLECTOR OF CENTRAL EXCISE PATNA COLLECTOR OF CENTRAL EXCISE COLLECTOR OF CENTRAL EXCISE INDORE VS. INDIAN ALUMINIUM COMPANY LIMITED:BIHAR EXTRUSION COMPANY LIMITED :HINDUSTAN ALUMINIUM CORPN LIMITED :UNIVERSAL CABLE LIMITED [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE CHANDIGARH I VS. MARKFED VANASPATI AND ALLIED INDUSTRIES [REFERRED TO]
KORES INDIA LTD VS. COMMISSIONER OF CENTRAL ESCISE [REFERRED TO]
SHYAM OIL CAKE LTD VS. COLLECTOR OF CENTRAL EXCISE [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE VS. S R TISSUES PVT LTD [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE VS. INDIAN ALUMINIUM CO LTD [REFERRED TO]
STATESMAN LTD VS. ASSISTANT COLLECTOR OF CENTRAL EXCISE [REFERRED TO]
SURYA COATS PRIVATE LTD VS. C C E [REFERRED TO]
INTERNATIONAL TOBACCO CO. LTD. VS. CCE [REFERRED TO]