CCE Vs. SINGHANIA CHEMICALS AGENCY

Referred Judgements :-

LARSEN & TOUBRO LTD. V. CCE,CHENNAI [REFERRED TO]
CCE,ALLAHABAD V. CHANDAN CHEMICALS [REFERRED TO]
DINA IRON & STEEL LTD. V. CCE,PATNA [REFERRED TO]
PREMIER SPORT LTD. V. CCE [REFERRED TO]
COMMISSIONER OF C. EX. VS. UNITED PLASTOMERS [REFERRED TO]
COMMISSIONER OF C. EX., VADODARA VS. PAREKH APPARELS [REFERRED TO]
MTR FOODS LTD. VS. COMMR. OF SERVICE TAX, BANGALORE [REFERRED TO]
COMMR. OF C. EX. AND S.T., BANGALORE VS. TRANSASIA SALES SYNDICATE [REFERRED TO]
STYLE CELL VS. COMMR. OF C. EX. (APPEALS), MANGALORE [REFERRED TO]
MITSUN STEELS PVT. LTD. VS. COMMISSIONER OF C. EX., BANGALORE-III [REFERRED TO]
BELLARY COMPUTERS VS. COMMISSIONER OF C. EX. (APPEALS), MANGALORE [REFERRED TO]
COMMISSIONER OF C. EX., BANGALORE VS. SIDDHARATH POLYMERS [REFERRED TO]
CITY GOLD METAL PVT. LTD. VS. COMMR. OF C. EX. & SERVICE TAX, PATNA [REFERRED TO]
MEDPRO PHARMA PVT. LTD. VS. CCE [REFERRED TO]
GLAXO SMITH KLINE VS. COMMISSIONER OF SERVICE TAX [REFERRED TO]