COMMISSIONER OF C. EX. Vs. BANKE BIHARI COMPUTERS

JUDGEMENT

(1.) HEARD both sides.

(2.) Common issue is involved in all these appeals, therefore, they are being taken up together.

(3.) RESPONDENTS are managing dharma kanta and were issuing weighment slips in respect of goods weighed on dharm kanta. The case of the Revenue is that the respondents are providing business auxiliary service.