CHARTERED CREATIONS Vs. COMMISSIONER OF CUSTOMS, COCHIN

Referred Judgements :-

S. NAGARAJ V. STATE OF KARNATAKA [REFERRED TO]
PSL HOLDINGS LTD. V. COMMISSIONER [REFERRED TO]
SWADESHI KOREATEX V. COMMISSIONER [REFERRED TO]
VASU PHARMACEUTICALS LTD. V. COMMISSIONER [REFERRED TO]
J K SYNTHETICS LIMITED VS. COLLECTOR OF CENTRAL EXCISE [REFERRED TO]
COMMON CAUSE A REGISTERED SOCIETY VS. UNION OF INDIA [REFERRED TO]
SREE AYYANAR SPINNING AND WEAVING M LTD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
PRAKASH FABRICATOR AND GALVANIZERS PRIVATE LIMITED NOW KNOWN AS JSL REFABRICATORIES LIMITED VS. UNION OF INDIA [REFERRED TO]
U P STATE BRIDGE CORPORATION LTD VS. UNION OF INDIA [REFERRED TO]
RIFOX EQUIPMENT PVT LTD VS. COMMISSIONER OF CUSTOMS [REFERRED TO]
COMMISSIONER OF CUSTOMS, GUNTUR VS. HINDUSTAN TOBACCO CO. [REFERRED TO]
RAO INDUSTRIES VS. COMMISSIONER OF C. EX., BANGALORE [REFERRED TO]
JAYA DIAGNOSTIC & RESEARCH CENTRE LTD. VS. C.C. & C.E., HYDERABAD-II [REFERRED TO]
DEVON PLASTICS LTD VS. COLLECTOR OF CENTRAL EXCISE [REFERRED TO]