SHAH ALLOYS LTD. Vs. CC

Referred Judgements :-

CCE,JALANDHAR V. OSAKA ALLOYS & STEELS PVT. LTD [REFERRED TO]
COMMISSIONER OF CUSTOMS MUMBAI VS. M M K JEWELLERS [REFERRED TO]
INDIAN HOTEL CO LTD VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
NIZAM SUGAR FACTORY VS. COLLECTOR OF CENTRAL EXCISE, A. P. [REFERRED TO]
PEICO ELECTRONICS AND VS. COLLR. OF C. EXCISE [REFERRED TO]