COMMISSIONER OF C. EX., BELGAUM Vs. VASAVADATTA CEMENT

Referred Judgements :-

COMMISSIONER V. MODI RUBBER LTD. [REFERRED TO]
COMMISSIONER V. U.P. STATE SUGAR CORPORATION [REFERRED TO]
INDIAN SEAMLESS METAL TUBES LTD. V. COMMISSIONER [REFERRED TO]
J.K. CEMENT WORKS V. COMMISSIONER [REFERRED TO]
PRISM CEMENT LTD. V. COMMISSIONER [REFERRED TO]
TRIVENI ENGG. AND INDUSTRIES LTD. V. COMMISSIONER [REFERRED TO]
COMMISSIONER V. B.S. REFRIGERATORS LTD. [REFERRED TO]
DAYA SUGAR V. COMMISSIONER [REFERRED TO]
RUCHI HEALTH FOODS LTD. V. COMMISSIONER [REFERRED TO]
UNION OF INDIA VS. UMOSH DHAIMODE [REFERRED TO]
VIKRAM CEMENT VS. COMMNR OF CENTRAL EXICSE INDORE [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE VS. TEXCHEM CORPORATION AND MEDICO LABS [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE VS. MEDICO LABS [REFERRED TO]
INDIA SUGARS AND REFINERIES LTD. VS. COMMISSIONER OF C. EX., BANGALORE [REFERRED TO]
CENTURY CEMENT VS. COLLECTOR OF CENTRAL EXCISE [REFERRED TO]
JAWAHAR MILLS LTD VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
K.L. RATHI STEELS LIMITED VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
COMMISSIONER OF C. EX. VS. HINDALCO INDUSTRIES LTD. [REFERRED TO]
UNION CARBIDE INDIA LTD VS. COLLECTOR OF C. EX. [REFERRED TO]
KANORIA SUGAR AND GEN. MFG. CO. VS. COMMR. OF C. EX. [REFERRED TO]
JAYPEE REWA PLANT VS. CCE [REFERRED TO]
MIRA SILK MILLS VS. COMMISSIONER OF C. EX. [REFERRED TO]
MAIHAR CEMENT VS. CCE [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE VS. ORIPOL INDUSTRIES [REFERRED TO]
COMMR. OF C. EXCISE, CHANDIGARH-II VS. NATIONAL FERTILIZER LTD. [REFERRED TO]
D.S.M. SUGAR MILLS VS. COMMISSIONER OF CENTRAL EXCISE, MEERUT [REFERRED TO]