(1.) This appeal has been filed against the Order -in -Original No. 02/2008, dated 1 -2 -2008 passed by the Commissioner of Customs, Cochin.
(2.) SHRI V.M. Doiphode, the learned Advocate, appeared on behalf of the appellant and Shri V.P.C. Rao, the learned SDR, for the Revenue.
(3.) WE heard both sides.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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