KHIVRAJ MOTORS Vs. COMMISSIONER OF SERVICE TAX, BANGALORE

JUDGEMENT

(1.) THIS appeal has been filed against the Review Adjudication Order. RA 22/2007 dated 27 -2 -2007 passed by the Commissioner of Service Tax, Bangalore.

(2.) SHRI B.G. Chidanand, the learned Advocate, appeared on behalf of the appellant and Mr. K. Sambi Reddi, the learned Departmental Representative, represented the department.

(3.) WE heard both sides.