COMMISSIONER OF CENTRAL EXCISE Vs. DOULIS GARMENTS

Referred Judgements :-

AGARWAL TRADING CORPORATION AND ORS. V. ASST. COLLECTOR OF CUSTOMS,CALCUTTA AND ORS. [REFERRED TO]
EMPLOYEES' WELFARE ASSN. V. UNION OF INDIA [REFERRED TO]
STONEMAN MARBLE V. C. C. KANDLA [REFERRED TO]
B.C. SHARMA V. C.C.E. JAIPUR [REFERRED TO]
AAREM CHEMICALS V. C.C.E. MADURAI [REFERRED TO]
HARISH DYEING & PRINTING WORKS V. CCE & CUS. SURAT [REFERRED TO]
VIKAS SHIPPING AGENCY V. CC MUMBAI [REFERRED TO]
COMMISSIONER V. WOODMEN INDUSTRIES [REFERRED TO]
JAYBEE INDUSTRIES V. C.C.E. GURGAON [REFERRED TO]
STEEL TUBES OF INDIA LTD. V. CC,INDORE [REFERRED TO]
STATE OF UTTAR PRADESH VS. MOHAMMAD NOOH [REFERRED TO]
B SHAMA RAO VS. UNION TERRITORY OF PONDICHERRY [REFERRED TO]
INDIAN OIL CORPORATION LIMITED VS. STATE OF BIHAR [REFERRED TO]
RUP DIAMONDS VS. UNION OF INDIA [REFERRED TO]
KRISHENA KUMAR BALBIR SINGH DESH RAJ KOHLI R N MUBAYI PRESIDENT ALL INDIA RETIRED RAILWAYMEN P F TERMS ASSOCIATION BRIJ MOHAN KAUL K RAVI VERMA VS. UNION OF INDIA [REFERRED TO]
JACSONS THEVARA VS. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE [REFERRED TO]
STATE OF UTTAR PRADESH VS. SYNTHETICS AND CHEMICALS LIMITED [REFERRED TO]
KUBHAYAMMED VS. STATE OF KERALA [REFERRED TO]
S SHANMUGAVEL NADAR VS. STATE OF TAMIL NADU [REFERRED TO]
ASSTT COLLR OF CUS TECH CUS DIV VS. BHIMRAJ BANSHIDHAR [REFERRED TO]
SINNARAJU CHETTIAR VS. UNION OF INDIA [REFERRED TO]
SIMA EXPORTS VS. COMMISSIONER OF CUSTOMS [REFERRED TO]
MAHALAXMI TUBE INDUSTRIES VS. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS [REFERRED TO]
JAG PRAKASH SYNTHETICS VS. COMMISSIONER OF CUS AND C EX [REFERRED TO]
NANDLAL JAGAN NATH VS. COLLECTOR OF CENTRAL EXCISE [REFERRED TO]
ADITYA STEEL INDUSTRIES VS. COMMR. OF CENTRAL EXCISE [REFERRED TO]
SARPIN PHARMACAL VS. CCE [REFERRED TO]
SWEM INDUSTRIES VS. COMMISSIONER OF C. EX. & CUS. [REFERRED TO]
KAMDEEP MARKETING PVT. LTD. AND ORS. VS. CCE [REFERRED TO]