LAWS(CE)-2008-2-205

CCE Vs. BHIWADI CYLINDERS PVT. LIMITED

Decided On February 18, 2008
CCE Appellant
V/S
Bhiwadi Cylinders Pvt. Limited Respondents

JUDGEMENT

(1.) THIS is an appeal filed by the department against the order of Commissioner (Appeals) No. 38 (MPM)ST/JPR -I/2006 dated 28.4.2006.

(2.) HEARD both sides.

(3.) THE relevant facts, in brief, are as follows: