LAWS(CE)-2008-11-124

RUPINDER KAUR Vs. COMMISSIONER OF SERVICE TAX, BANGALORE

Decided On November 19, 2008
RUPINDER KAUR Appellant
V/S
Commissioner Of Service Tax, Bangalore Respondents

JUDGEMENT

(1.) AS the issue lies within a narrow compass, I take up both the stay and the appeal together for disposal.

(2.) MR . S. Ramasubramanian, the learned Chartered Accountant, appeared on behalf of the appellant and Mr. V.R. Gyaneshwar, JDR, for the Revenue.

(3.) I heard both sides.