(1.) IN terms of the impugned order, the appellant is required to the following amounts.
(2.) SHRI D. Devraj, Chartered Accountant appeared on behalf of the appellants and Shri S. Venkatarama Iyer, learned Special Counsel appeared for the revenue.
(3.) WE heard both sides.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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