(1.) HEARD both sides.
(2.) ARGUING for the appellants Shri G. Shivadass submitted that show cause notice was issued on the following grounds : -
(3.) HE submitted that with reference to the ground No. (a) and (b) the issue is covered by series of decisions including the following decisions :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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