(1.) THE matter has been referred to the Larger Bench after taking into consideration to contrary decision of the issue i.e. Nu -Wave Shoes v. CCE 2001 (138) ELT 331 and P.T. Steel Inds. v. CCE 2003 (58) RLT 335.
(2.) THE referral order referred the following issue to the Larger Bench:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN