(1.) Heard both sides.
(2.) The appellate challenged the confiscation of the unaccounted goods found in the factory.
(3.) The goods valued at Rs. 849652/ - were confiscated and allowed to be released on the payment of redemption fine of Rs. 50,000/ -.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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