ABB LTD. Vs. COMMISSIONER OF C. EX., KOLKATA

Referred Judgements :-

COMMISSIONER V. AUROBINDO PHARMA LTD. [REFERRED TO]
HAMCO MINING AND SMELTING CO. LTD. V. COMMISSIONER [REFERRED TO]
COMMISSIONER V. TANUK PHARMA (I) LTD. [REFERRED TO]
NICHOLAS PIRAMAL (I) LTD. V. COMMISSIONER [REFERRED TO]
TAMILNADU PETROPRODUCTS LTD. V. COMMISSIONER [REFERRED TO]
INDABRATOR LTD VS. COMMISSIONER OF CENTRAL EXCISE MUMBAI V [REFERRED TO]
COMMISSIONER OF C. EX., BANGALORE-II VS. BPL LTD. [REFERRED TO]
STANDARD INDUSTRIES VS. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD [REFERRED TO]
SOUTH INDIA CORPORATION AGENCIES VS. COMMISSIONER OF CUSTOMS, SEA [REFERRED TO]
PHOENIX INDUSTRIES LTD. VS. C.C.E., MEERUT [REFERRED TO]
CCE VS. PUNJAB CONCAST [REFERRED TO]