LAWS(CE)-2005-10-118

DODSAL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE

Decided On October 21, 2005
Dodsal Pvt. Ltd. Appellant
V/S
COMMISSIONER OF CENTRAL EXCISE Respondents

JUDGEMENT

(1.) THE Appellants are, Registered Company and their employees, aggrieved from the very same order, were heard together and these appeals are being disposed of by this common order.