COMMR. OF C. EX. Vs. LITAKA PHARMA LTD.

JUDGEMENT

(1.) HEARD both sides. This is an appeal filed by Revenue against the order passed by the Commissioner of Central Excise (Appeals). Pune, who has confirmed classification of the Respondents product Oral Rehydration Salt (ORS) with brand name 'Delyte' claimed under Chapter sub -heading 3005.30.