LAWS(CE)-2005-7-299

KOHINOOR TRADING CO. Vs. COMMISSIONER OF CENTRAL EXCISE

Decided On July 22, 2005
Kohinoor Trading Co. Appellant
V/S
COMMISSIONER OF CENTRAL EXCISE Respondents

JUDGEMENT

(1.) These appeals arising from the same order are being disposed by the common order.

(2.) After hearing both sides and considering the submissions, it is found -

(3.) Ordered accordingly and appeals disposed in above terms.