NMS BABU Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE

Referred Judgements :-

DURGA TRADING CO V COMMISSIONER [REFERRED TO]
MALIK AND CO V COMMISSIONER [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE HYDERABAD VS. CHEMPHAR DRUGS AND LINIMENTS HYDERABAD [REFERRED TO]
PADMINI PRODUCTS VS. COLLECTOR OF CENTRAL EXCISE BANGALORE [REFERRED TO]
TAMIL NADU HOUSING BOARD VS. COLLECTOR OF CENTRAL EXCISE MADRAS [REFERRED TO]
PUSHPAM PHARMACEUTICALS COMPANY VS. COLLECTOR OF CENTRAL EXCISE BOMBAY [REFERRED TO]
BOMBAY OIL INDUSTRIES LIMITED VS. COLLECTOR OF CENTRAL EXCISE COCHIN [REFERRED TO]
GAJANAN FABRICS DISTRIBUTORS SANGLI VS. COLLECTOR OF CENTRAL EXCISE PUNE [REFERRED TO]
ALEMBIC GLASS INDUSTRIES LIMITED VS. COLECTOR OF CENTRAL EXCISE AND CUSTOMS [REFERRED TO]
RALLIWOLF LIMITED VS. UNION OF INDIA [REFERRED TO]
RENU TANDON VS. UNION OF INDIA [REFERRED TO]
HIGHLAND DYE WORKS PVT LTD VS. COMMISSIONER OF C EX [REFERRED TO]
SPRING FRESH DRINKS VS. COLLECTOR OF CENTRAL EXCISE [REFERRED TO]
A C PHARMACEUTICALS PVT LTD VS. COLLECTOR OF C EX [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE VS. GAMMON FAR CHEMS LTD. [REFERRED TO]
GENESIS INSTRUMENTS COMPANY VS. COMMISSIONER OF C. EX., BANGALORE-I [REFERRED TO]
NIKHILDEEP CABLES PVT. LTD VS. COLLECTOR OF C. EX. [REFERRED TO]
AMMONIA SUPPLY COMPANY VS. COMMISSIONER OF CENTRAL EXCISE, [REFERRED TO]
L.D. INDUSTRIES VS. CCE [REFERRED TO]
BALSARA EXTRUSIONS PVT. LTD. VS. COLLECTOR OF CENTRAL EXCISE & [REFERRED TO]
MADHU FOODS PRODUCTS VS. COLLECTOR OF CENTRAL EXCISE [REFERRED TO]
TAPSYA STEELS (P) LTD. VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]