ANDHRA SUGARS LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI

Referred Judgements :-

COLLECTOR V. BHARAT HEAVY ELECTRICALS LTD. [REFERRED TO]
COLLECTOR V. BHARAT HEAVY ELECTRICALS LTD. [REFERRED TO]
HINDUSTAN POLYMERS COMPANY LIMITED VS. COLLECTOR OF CENTRAL EXCISE GUNTUR [REFERRED TO]
GUJARAT STATE FERTILIZERS CO VS. COLLECTOR OF CENTRAL EXCISE [REFERRED TO]
JOHNSON AND JOHNSON LIMITED VS. COMMISSIONER OF CENTRAL EXCISE AURANGABAD [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE SHILLONG VS. NORTH EASTERN TOBACCO COMPANY LIMITED [REFERRED TO]
PRIYA BLUE INDUSTRIES LIMITED VS. COMMISSIONER OF CUSTOMS PREVENTIVE [RELIED ON]
W P I L LTD VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]