BAKELITE HYLAM LTD. Vs. COMMISSIONER OF CENTRAL

JUDGEMENT

(1.) This is an appeal against the OIO No. 17/2002 dated 19.6.2002 passed by the Commissioner of Customs and Central Excise, Hyderabad -III Commissionerate.

(2.) The brief facts of the case are as follows:

(3.) Smt. L. Mythili, the learned Advocate appeared for the appellant and Shri R.N. Vishwanath, the learned SDR appeared for Revenue.