(1.) Both appeals, filed by the same appellants, an assessee under Central Excise Act, were heard together; these are being disposed by this common order.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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