(1.) THIS is an appeal against Order -in -Original dated 9 -9 -2002 passed by the Commissioner of Customs, Bangalore.
(2.) THE brief facts of the case are as follows :
(3.) SHRI K.S. Ravishankar, the learned Advocate appeared for the appellants and Smt Shoba L. Chary, the learned JCDR appeared for the Revenue.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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