WIPRO LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI

Referred Judgements :-

AJAY EXPORTS V. COLLECTOR [REFERRED TO]
MEDIMPEX INDIA V. COLLECTOR [REFERRED TO]
D. ANKINEEDU CHOWDRY V. COMMISSIONER [REFERRED TO]
SARVALAKSHMI PAPER AND BOARD V. COLLECTOR [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE MADRAS VS. M M RUBBER AND CO TAMILNADU [REFERRED TO]
ESCORTS LIMITED VS. UNION OF INDIA [REFERRED TO]
SPRINT RPG INDIA LIMITED VS. COMMISSIONER OF CUSTOMS I DELHI [REFERRED TO]
PRIYA BLUE INDUSTRIES LIMITED VS. COMMISSIONER OF CUSTOMS PREVENTIVE [REFERRED TO]
REWA GASES PVT LTD VS. ASSISTANT COLLECTOR OF C EX SATNA [REFERRED TO]
SMZS CHEMICALS LTD VS. COMMISSIONER OF CUS C EX [REFERRED TO]
HITAISHI FINE KRAFT INDUSTRIES PVT LTD VS. COMMISSIONER OF CUSTOMS WEST BENGAL [REFERRED TO]
SWARN FABRICS LTD VS. COMMISSIONER OF CUSTOMS [REFERRED TO]
RAMANA INTERNATIONAL VS. COMMISSIONER OF CUSTOMS [REFERRED TO]
MANGALORE REFINERY & PETROCHEMICALS LTD. VS. C.C., MANGALORE [REFERRED TO]
COLLECTOR OF CUSTOMS VS. ARVIND EXPORT (P) LTD. [REFERRED TO]