(1.) APPELLANT is an assessee, engaged in the manufacture of papep and paper board and is availing credit of duty paid on inputs brought and used in relation to manufacture.
(2.) APPEAL No. 1818/04, arises out of a Show Cause issued on 5 -5 -2003, as -
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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