SAGAR SPUN PIPES Vs. COMMISSIONER OF CENTRAL EXCISE

Referred Judgements :-

AMRIT AGRO INDUSTRIES LTD. V. CCE GHAZIABAD [REFERRED TO]
CAMLIN LTD. V. CCE MUMBAI [REFERRED TO]
FORMICA INDIA DIVISION BOMBAY BURMA TRADING CORPORATION LTD VS. COLLECTOR OF CENTRAL EXCISE:UNION OF INDIA [REFERRED TO]
ASSISTANT COLLECTOR OF CENTRAL EXCISE MODI RUBBER LIMITED VS. BATA INDIA LTD [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE DELHI VS. MARUTI UDHYOG LIMITED [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE CHANDIGARH VS. SUPREME FABRICS LTD [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE NEW DELHI VS. HARI CHAND SHRI GOPAL [REFERRED TO]
INDIAN OIL CORPORATION LTD VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
RELIANCE INDUSTRIAL PRODUCTS VS. COMMISSIONER OF C. EX., DAMAN [REFERRED TO]
SRICHAKRA TYRES LTD VS. COLLECTOR OF CENTRAL EXCISE [REFERRED TO]