(1.) The appellant/applicant pleads financial hardship. It is submitted that the factory is closed since 2001. Under these circumstances, condition for pre -deposit is waived. There will be a stay of recovery. Post the appeal for hearing on 20 -9 -04.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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