LAWS(CE)-2004-1-322

CCE Vs. MANGALORE REFINERY AND PETROCHEMICALS

Decided On January 02, 2004
CCE Appellant
V/S
Mangalore Refinery And Petrochemicals Respondents

JUDGEMENT

(1.) THIS is an appeal filed by the Revenue. The issue relates to Modvat credit in respect of the following items -

(2.) SYNTHETIC Gum

(3.) CORROSION inhibitor