LAWS(CE)-2004-4-240

DHANUKA LABORATORIES (P) LTD. Vs. COMMISSIONER OF CUSTOMS

Decided On April 21, 2004
Dhanuka Laboratories (P) Ltd. Appellant
V/S
COMMISSIONER OF CUSTOMS Respondents

JUDGEMENT

(1.) Heard both sides.

(2.) Appellants filed this appeal against the Adjudication Order passed by the Commissioner of Customs.

(3.) The Commissioner of Customs has passed the following order : -