LAWS(CE)-2004-3-239

MYSORE SILK INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, BANGALORE

Decided On March 24, 2004
Mysore Silk International Appellant
V/S
COMMISSIONER OF CUSTOMS, BANGALORE Respondents

JUDGEMENT

(1.) THE following appeals have been filed by the appellants mentioned below against the Order -in -Original No 40/2000 COMMR/CUS. ADJN dated 23 -11 -2000 passed by the Commissioner of Customs, Bangalore : - S/No.Appeal No.Name of the Appellant (s) 1.C/23/2001M/s. Mysore Silk International, Bangalore

(2.) C /24/2001Shri Murali Punjabi, M/s. Mysore Silk International

(3.) C /8/2000Shri B. K. Narendra Babu, No. 22/1, 5th Cross, Jayanagar, Bangalore.