STAR AUTO AIRCON Vs. COMMISSIONER OF CUSTOMS

JUDGEMENT

(1.) Shri Clande Bothello appeared for the appellant and Shri Arun Chopra, J.D.R. appeared for the Revenue. Shri Bothello states that the undertakes to pay duty/penalty but it is not possible for him to pay the same in lumpsum. He submits that he may be allowed to pay the same in suitable instalments. I direct the Adjudicating Authority to consider his request sympathetically and recover the duty/penalty etc. in reasonable instalments.

(2.) Appeal stands disposed off in the above terms.