BHAYANA BUILDERS (P) LTD. Vs. CST, DELHI

Referred Judgements :-

COLLECTOR OF CENTRAL EXCISE V. PARLE EXPORTS (P) LTD [REFERRED TO]
STATE OF BOMBAY VS. HOSPITAL MAZDOOR SABHA [REFERRED TO]
STATE OF ASSAM VS. RANGA MUHAMMAD [REFERRED TO]
BIHTA CO OPERATIVE DEVELOPMENT AND CANE MARKETING UNION LIMITED VS. BANK OF BIHAR [REFERRED TO]
UJAGAR PRINTS II KWALITY SILK MILLS CO VS. UNION OF INDIA [REFERRED TO]
TATA OIL MILLS COMPANY LIMITED VS. COLLECTOR OF CENTRAL EXCISE [REFERRED TO]
PARDEEP AGGARBATTI LUDHIANA VS. STATE OF PUNJAB [REFERRED TO]
STONECRAFT ENTERPRISES VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
LEELABAI GAJANAN PANSARE VS. ORIENTAL INSURANCE CO LTD [REFERRED TO]
(THAKUR) BAGESHWARI CHARAN SINGH VS. THAKURAIN JAGARNATH KUARI [REFERRED TO]