DECCAN GRANITES Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD

Referred Judgements :-

RECKITT AND COLMAN OF INDIA V. COLLECTOR [REFERRED TO]
COLLECTOR V. JINDAL ALUMINIUM LTD. [REFERRED TO]
ARUNACHAL PLYWOOD INDUSTRIES LTD. V. COMMISSIONER [REFERRED TO]
BIRLA TYRES V. COMMISSIONER [REFERRED TO]
KOTHARI PRODUCTS LTD. V. COMMISSIONER [REFERRED TO]
RAJ SANDEEP CO. GIAN SINGH V. COMMISSIONER [REFERRED TO]
COMMISSIONER V. DASHMESH CASTING PVT. LTD. [REFERRED TO]
DEENA PAINTS V. COMMISSIONER [REFERRED TO]
NOD AGRITECH LTD. V. COMMISSIONER [REFERRED TO]
SHARMA CHEMICALS V. COMMISSIONER [REFERRED TO]
SIV INDUSTRIES LIMITED VS. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMER [REFERRED TO]
DULICHAND SILK MILLS P LTD VS. C C E HYDERABAD [REFERRED TO]
SUVARNA POLYMERS PVT LTD VS. COMMISSIONER OF C EX [REFERRED TO]
MANISHA PHARMO PLAST P LTD VS. COMMISSIONER OF C EX [REFERRED TO]
KUNTAL GRANITES (P) LTD. VS. COMMISSIONER OF C. EX., BELGAUM [REFERRED TO]
UTKAL POLYWEAVE INDUSTRIES (P) LTD. VS. C.C.E. & C., BHUBANESHWAR-I [REFERRED TO]
INTERNATIONAL CYLINDERS PRIVATE VS. C.C.E. [REFERRED TO]
COLLECTOR OF C. EX. VS. INDIAN HUME PIPE CO. [REFERRED TO]
COMMISSIONER OF C. EX. VS. BRINDAVAN BEVERAGES (P) LTD. [REFERRED TO]
AMBA CEMENT AND CHEMICALS VS. COMMISSIONER OF C. EX. [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE VS. RAMAN ISPAT (P) LTD. [REFERRED TO]
GURPREET RUBBER INDUSTRIES VS. COLLECTOR OF C. EX. [REFERRED TO]
ARTI STEEL LTD VS. COMMISSIONER OF C. EX. [REFERRED TO]
M/S M.M. VYEING & FINISHING VS. CCE, CHANDIGARH [REFERRED TO]