CIPLA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE

Referred Judgements :-

UNION OF INDIA VS. MADHUMILAN SYNTEX PRIVATE LIMITED [REFERRED TO]
SAMRAT INTERNATIONAL PRIVATE LIMITED VS. COLLECTOR OF CENTRAL EXCISE HYDERABAD [REFERRED TO]
SERAI KELLA GLASS WORKS PVT LIMITED VS. COLLECTOR OF CENTRAL EXCISE PATN A [REFERRED TO]
DAVANGERE COTTON MILLS LTD VS. UNION OF INDIA UOI [REFERRED TO]
SWAN MILLS LIMITED VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE MUMBAI III VS. SANGHI ORGANISATION [REFERRED TO]